Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Karnataka - Subsection

Section 35(2)(g) in The Karnataka Homeopathic Practitioners Act, 1961.

(g)the manner of making inquiry under sub-section (3), and the form of certificate under sub-section (5) of section 18;