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State of Odisha - Section

Section 64 in The Orissa Agricultural Produce Markets Rules, 1958

64. Keeping of books by broker, weighmart, measurer and surveyor.

- Every broker, weighman, measurer and surveyor licenced under these rules shall keep such books in such form and tender such periodical returns and at such time and in such form as the Market Committee may, from time to time, direct and shall tender such assistance in the collection and prevention of the evasion of fees due under these rules and bye-laws and in the prevention of the breach of the rules and bye-laws as may be required by the Market Committee.