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State of Jharkhand - Section

Section 514 in Bihar Education Code, 1961

514. Forbidden Practices.

- (i) The use of drugs, intoxicants, or (in school hostel) tobacco.
(ii)The use of playing cards or any form of gambling.
(iii)The introduction of any person unauthorised by the Superintendent into the hostel.
(iv)The bringing of papers or periodicals, not on the list of papers and periodicals approved by the Government, into the hostel, common-room, library or public room.
(v)Singing or playing upon musical instruments except during hours authorised by the Superintendent.
(vi)The keeping okay to text-books.
(vii)The holding of any meeting except with the approval of the Superintendent.