Himachal Pradesh High Court
The Collector Land Acquisition Hp Pwd & ... vs . on 2 August, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
The Collector Land Acquisition HP PWD & ofhers vs. Mohan Lal & others PONY ES RFA No. 16 "of 2613 02.08.2022 Present: Ms.Rameeta Rahi, Additional Advo cate eneral; "for the appellants/non-applicants. AWWA w Mr.Jia Lal, Advocate, vice MreG. R. Se Advocate, for the respondents No.1 to\L eee oN "
CMP No.16264 of 2021. \ XO Learned oie sialicants/respondents No.1 to 11, for want of instructions, es not press this application, at this stage with inert Ae with better particulars.
In Menor aforesaid submissions of learned counsel for applicants/respondents No.1 to 11, application is dismissed as not pressed wit with liberty as prayed.
. (Vivek Singh Thakur)
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