Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(6)] [Section 27] [Entire Act] State of Jammu-Kashmir - Subsection Section 27(6)(a) in The Police Enhanced Penalties Ordinance, 2005 (a)any business in respect of which a certificate of registration has been granted to a dealer on an application made, has been discontinued ;