Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Rajasthan - Subsection Section 15(3) in Statutes of the Jodhpur National University, Jodhpur, 2010 (3)The Pro-President shall be entitled to receive the salary and all other entitlements specified in Schedule II to these Statutes.
