Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 28 in The U.P. Industrial Development Authorities Centralized Service Rules, 2018 28. Pay during probation. - The pay during probation shall be regulated by the relevant rules and orders, applicable to the Government servants.
