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Himachal Pradesh High Court

State Of H.P. And Others vs . Ramdayal& Others on 20 July, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

State of H.P. and others vs. Ramdayal& others CMP(M) No.956 of 2022 .

20.07.2022 Present: Mr. Ashok Sharma, Advocate General, with Mr. Adarsh K. Sharma, Additional Advocate General for the applicants/appellants.

CMP(M) No.956 of 2022 This is an application for condonation of delay of 60 days in filing the LPA.

Issue notice to the respondents, returnable by one week, on taking steps during the course of the day. Service by dasti upon the respondents is also permitted.

List on 28th July, 2022.

( A.A. Sayed ) Chief Justice ( Jyotsna Rewal Dua ) Judge July 20, 2022 (vt) ::: Downloaded on - 20/07/2022 20:08:17 :::CIS