Section 14(1) in The Punjab Non-Trading Companies Rules, 1963
(1)The following particulars shall be endorsed on every document registered, recorded or filed by the Registrar :-(i)the number assigned to the company in the Register of Companies maintained by the Registrar in pursuance of rule 16(1);(ii)the name of the company;(iii)the nature of the document;(iv)its serial number; and(v)the date on which it is registered, recorded or filed.
