Bombay High Court
The Commissioner Of Income Tax vs Valantine Maritime (Gulf) Llc C/O. ... on 9 June, 2022
Author: N.R. Borkar
Bench: Nitin Jamdar, N.R. Borkar
38-ITXA-311-2018.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL NO. 311 OF 2018
The Commissioner of Income Tax ... Appellant
Versus
Valantine Maritime (Gulf) LLC
C/o. Vinod Agnani ... Respondent
.........
Mr. P.C. Chhotaray for the Appellant.
.........
CORAM : NITIN JAMDAR AND
N.R. BORKAR, JJ.
DATED : 9 JUNE 2022
P.C. :-
The learned Counsel for the Appellant seeks time to give notice to the Respondent and file Affidavit of Service. At his request, stand over to 23 June 2022.
( N.R. BORKAR, J. ) ( NITIN JAMDAR, J. )
Digitally signed
KANCHAN by KANCHAN
PRASHANT
PRASHANT DHURI
DHURI Date: 2022.06.10
10:42:00 +0530
Kanchan P Dhuri 1 / 1