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Bombay High Court

The Commissioner Of Income Tax vs Valantine Maritime (Gulf) Llc C/O. ... on 9 June, 2022

Author: N.R. Borkar

Bench: Nitin Jamdar, N.R. Borkar

                                                                                      38-ITXA-311-2018.odt


                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                         INCOME TAX APPEAL NO. 311 OF 2018
                              The Commissioner of Income Tax                   ...    Appellant
                                      Versus
                              Valantine Maritime (Gulf) LLC
                              C/o. Vinod Agnani                                ...    Respondent
                                                               .........
                              Mr. P.C. Chhotaray for the Appellant.
                                                            .........
                                                       CORAM :           NITIN JAMDAR AND
                                                                         N.R. BORKAR, JJ.
                                                       DATED :           9 JUNE 2022

                              P.C. :-

The learned Counsel for the Appellant seeks time to give notice to the Respondent and file Affidavit of Service. At his request, stand over to 23 June 2022.




                              ( N.R. BORKAR, J. )                        ( NITIN JAMDAR, J. )
           Digitally signed
KANCHAN    by KANCHAN
           PRASHANT
PRASHANT   DHURI
DHURI      Date: 2022.06.10
           10:42:00 +0530




                              Kanchan P Dhuri                                                  1 / 1