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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Kerala - Subsection

Section 77(2)(b) in Kerala University of Health Sciences Act, 2010

(b)granting pay, allowances and other benefits to the posts created through its own funds, provided those posts arc not held by such persons, who are holding the posts for which Government contribution is received;