Delhi High Court - Orders
M/S Servotech Power Systems Ltd vs M/S Energy Efficiency Services Ltd. & ... on 9 January, 2024
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 73/2023 & I.A. 3219/2023
M/S SERVOTECH POWER SYSTEMS LTD ..... Petitioner
Through: Mr. Akshay Chandra, Mr. Neeraj
Gupta and Mr. Vishal Tanwar,
Advs. (M. 8448759932)
versus
M/S ENERGY EFFICIENCY
SERVICES LTD. & ANR. ..... Respondents
Through: Mr. Vaibhav Choudhary, Advocate
for R-1.
Mr. Udayan Tandan for R-2 (M.
9818241117)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 09.01.2024
1. This hearing has been done through hybrid mode.
2. Ld. Counsel for Respondent No.2 submits that he has filed the reply which is however not on record. Let the same be brought on record.
3. Ld. Counsel for the Petitioner submits that he does not wish to file rejoinder.
4. List for hearing on 1st May, 2024.
5. Interim order to continue.
PRATHIBA M. SINGH, J.
JANURARY 09, 2024 Rahul This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 01:06:38