Section 18B(3) in Uttar Pradesh State Universities Act, 1973
(3)The Central Board of Studies for other subjects or group of subjects shall consist of -(i)the Convenor, Board of Studies of each University in respect of the subject or group of subjects for which the Central Board of Studies is to be constituted :Provided that if a University does not have a Board of Studies in the subject or group of subjects, the Vice-Chancellor may nominate any teacher not below the rank of a Reader in the University or a Principal of an affiliated or associated college;(ii)one Head of the Department in an affiliated or associated college nominated by the Chancellor, teaching the subject up to the postgraduate level;(iii)one Head of Department in an affiliated or associated college nominated by the Chancellor, teaching the subject up to the degree level;(iv)three experts on the subject who are on the Eminent Professors' list of the University Grants Commission, nominated by the Chancellor on the recommendation of the Co-ordination Council ; and(v)two other experts on the subject from outside the State nominated by the Chancellor.
