Section 374 in The Jammu and Kashmir State Ranbir Penal Code, 1989
374. Unlawful compulsory labour.
- Whoever unlawfully compels any person to labour against the will of that person, shall be punished with imprisonment of either description for a term which may extend to [one year,] [Substituted by Act III of 1967.] or with fine, or with both.Sexual Offences
