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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(5) in The Rajiv Gandhi National University of Law, Punjab Act, 2006

(5)A member of the Executive Council other than an ex officio member, may resign his office by a letter, addressed to the Vice-Chancellor and such resignation shall take effect as soon as it has been accepted by him.