Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Merchant Shipping (Registration Of Sailing Vessels) Rules, 1960

(2)The registrar shall if he is satisfied that the proposed transfer isunobjectionable, transmit the particulars of the vessel and the encumbrances, if any, thereon, to the registrar of the intended port of registry.