Supreme Court - Daily Orders
Parshvanath Charitable Trust vs Union Of India . on 16 July, 2015
Bench: Anil R. Dave, Kurian Joseph
ITEM NO.15 COURT NO.3 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (C) No(s).369/2015
PARSHVANATH CHARITABLE TRUST AND ANR. Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(With appln.(s) for directions and office report)
Date : 16/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Mr. J.N. Singh,Adv.
Mr. Pradeep Dshmukh,Adv.
Mr. Venkateswara Rao Anumolu,Adv.(Not present)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by the learned counsel for the petitioners seeking adjournment, list the matter on 24th August, 2015.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by Sarita Purohit Date: 2015.07.20 16:55:21 IST Reason: