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[Cites 0, Cited by 9] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(57) in The Delhi Municipal Corporation Act, 1957

(57)"street" includes any way, road, lane, square, court, alley, gully, passage, whether a thoroughfare or not and whether built upon or not, over which the public have a right of way and also the roadway or footway over any bridge or causeway;