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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Himachal Pradesh - Subsection

Section 15(4) in Himachal Pradesh Waqf Rules, 2016

(4)On the issue of the notification, the Returning Officer shall give public notice of the intended election for the members of the Board in Form HPWB-IV in Urdu, Hindi and English/local language newspapers having circulation in the area.