Karnataka High Court
Dilawar S/O Hussainsab Pendari vs Shivaprasad S/O Trilochanalal Shabadi on 23 September, 2011
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
IN THE HIGH COUR re OF KARNATAKA CIRCUIT BENCH AT DHARWAD DATED THIS ' 23%) DAY SEPTEMBER, 2011 " BEFORE | | THE HON'BLE MR. JUSTICE RAM' MOHAN.RE DbY WRIT PETITION NO. 6925/2007(KLR- RR/SUR| BETWEEN: 7 DILAWAR S/O HUSSAIS VSAB PENDARI AGE 61 OCC:RETIRED SERVANT R/O 6TH CROSS, SAPTAPUR DHARAWAD AGE 65 OCC: me yi JE R/O 6TH CROS: _ SAPTAPU R DHARAW AD 7 , ann GORISAB:S/Q HUSSAINSAB PENDA AGE 45 Occ: COO] JAE R/O 6TH CROSS, SAPTAPU R DHARAWAD oad 40, . MAKI 'UMS: AP 3S/ O WUSSAINSAB PENDARI (OSI INCE DE D BY HIS | LRS- ° AIN MAK "HUMSAB PENDARI 5S; "SAPTAPUR, DHARAWAD MINOR' REP BY THEIR MINOR GUARDIAN DILAWAR oe 4;B)MC )HEMMED: AGE TO OCC;STI ~ RIC.6TH CROSS _SAPTAPUR, DHARAWAD - MINOR REP BY THEIR MINOR GUARDIAN . DILAWAR MAKTHUMSAB PENDARI ry Ld 6. SMT JAIBUNNISA W/O AGE 59 OCC:HOUSEHOL R/O 6TH CROSS SAPTAPUR DHARWAD - PET (BY SRI. DAYANAD M. BANDI, ADV. ABSENT) |, SHIVAPRASAD S/O TRILOCHANALAL SHABA\ a AGE 70 OCC; BUSINESS R/O PUNE C/O DR.PRAKASH PARADES! AMEERALATA HOUSING, SOCIETY -- _/2/3, HADAPASIR PUN MAHARASHTRA STATE 2, DR LINGARAJ DANUSHEKHARGOUDA FATIL™.> AGE 42 OCC;MEDICAL PRACTISE.. . R/O MADHURA APARTMENT KUSUGAL ROAD HUEL! P ted ASSISTANT DIRE CFOR OP LA ND RECORDS DHARAWAD,." a | a DEPUTY [MRECTOR OF LANI ) RECORDS DHARWAD: a a 5. JOUNT DIRECTOR OF LANE iD ieecorDs BELGAUM 6. SMT \ RAL ABOOB W /0 HUSSAINASAB DHARAWADKA "AGE 63 OCCSROUSEHOLD WORK ROHAG LY AL , ns _ RESPONDENTS
(BY SRI KOE -ADHYAPAK, AGA FOR R3 TO RS R6O-AND: R7 FSD), wo S PETITION JIS FILED UNDER ARTICLES
227. OF THE 'CONSTITUTION OF INDIA PRAYING | £ S 2008 PASSED BY ASSISTAN THE ORDER DT. 20.1) 1.2006 AND RECORDS SELGALUM ORDERS, THIS PETITION COMING ON FOR THE COURT MADE THE FOLLOWING:
re is rmonscompliance.o} is mot done.
Needful There ts no representation -fo1 order dated 11/08/2011. the petitioner. Petition stands dismissed kmv