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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(6) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

(6)[ ***] [Deleted 'The annual accounts of the University shall be open for audit by the auditors appointed by the State Government.' by Act No. 11 of 2015, dated 20.4.2015.]