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Union of India - Section

Section 13 in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

13. Inspection of bridges or viaducts.

- The Commissioner shall satisfy himself that the bridges or viaducts and other elevated structures on the Bangalore metro railway proposed to be opened for public carriage of passengers are so designed and constructed to conform to the loading standards as specified in the Bangalore Metro Railway Works Manual and that the stress limits are not exceeded.