Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of Telangana - Section Section 55 in Telangana Excise Act, 1968 55. Power to search without warrant. - Whenever the Commissioner or a Collector or any police officer not below the rank of an officer-in-charge of a police station or any [Prohibition and Excise Officer] [[Throughout the ActFor Substituted
