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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(2) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

(2)The mode and nature of grant of minor mineral concession in different areas i.e. Lease, Licence, Short Term Permit from time to time shall be as provided under these rules.