Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of Goa - Subsection Section 2(1)(i) in The Goa, Daman and Diu School Education Rules, 1986 (i)"Secondary Stage" means stage of school education having VIII-X classes or V-X classes as the case may be; (both inclusive);