Allahabad High Court
Jitendra Singh @ Guddan vs State Of U.P. And Others on 22 January, 2010
Bench: Prakash Krishna, Yogesh Chandra Gupta
Court No. - 36 Case :- WRIT - C No. - 545 of 2009 Petitioner :- Jitendra Singh @ Guddan Respondent :- State Of U.P. And Others Petitioner Counsel :- Pradeep Chauhan,Shashi Nandan Respondent Counsel :- C.S.C.,D.P.Tripathi,H.R. Mishra,K.K. Tripathi,M.B. Yadav Hon'ble Prakash Krishna,J.
Hon'ble Yogesh Chandra Gupta,J.
Connect with writ petition No.62427 of 2008 (Hafij Ataullah Ansari Vs. State of U.P. and another).
We have been informed that the controversy involved in the present case has been referred to the Full Bench in the aforesaid writ petition by the judgment dated 19th December, 2008.
Order Date :- 22.1.2010 NS