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Allahabad High Court

Jitendra Singh @ Guddan vs State Of U.P. And Others on 22 January, 2010

Bench: Prakash Krishna, Yogesh Chandra Gupta

Court No. - 36

Case :- WRIT - C No. - 545 of 2009

Petitioner :- Jitendra Singh @ Guddan
Respondent :- State Of U.P. And Others
Petitioner Counsel :- Pradeep Chauhan,Shashi Nandan
Respondent Counsel :- C.S.C.,D.P.Tripathi,H.R. Mishra,K.K. Tripathi,M.B.
Yadav

Hon'ble Prakash Krishna,J.

Hon'ble Yogesh Chandra Gupta,J.

Connect with writ petition No.62427 of 2008 (Hafij Ataullah Ansari Vs. State of U.P. and another).

We have been informed that the controversy involved in the present case has been referred to the Full Bench in the aforesaid writ petition by the judgment dated 19th December, 2008.

Order Date :- 22.1.2010 NS