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[Cites 0, Cited by 0] [Section 283(1)] [Section 283] [Entire Act]

Union of India - Subsection

Section 283(1)(k) in The Companies Act, 1956

(k)he is removed in pursuance of section 284; [or] [ Inserted by Act 65 of 1960, Section 95 (w.e.f. 28.12.1960).]