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Delhi High Court - Orders

Sjvn Limited vs M/S Jaiprakash Hyundai Consortium ... on 8 May, 2024

Author: Rajiv Shakdher

Bench: Rajiv Shakdher, Amit Bansal

                                    $~31, 32 & 35
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           EFA(OS) 9/2024
                                                SJVN LIMITED                                                                     ..... Appellant
                                                                                      Through:                Mr Uttam Datt, Ms Sonakshi Singh,
                                                                                                              Mr Kumar Bhaskar and Mr Sanjeev
                                                                                                              Sharma, Advocates.
                                                                                      versus

                                                M/S JAIPRAKASH HYUNDAI CONSORTIUM (JHC)
                                                                                      ..... Respondent
                                                             Through: None.

                                    +           EFA(OS) 10/2024
                                                SJVN LIMITED                                                                     ..... Appellant
                                                                                      Through:                Mr Uttam Datt, Ms Sonakshi Singh,
                                                                                                              Mr Kumar Bhaskar and Mr Sanjeev
                                                                                                              Sharma, Advocates.
                                                                                      versus

                                                M/S JAIPRAKASH HYUNDAI CONSORTIUM (JHC)
                                                                                      ..... Respondent
                                                             Through: None.

                                    +           EFA(OS) (COMM) 9/2024
                                                SJVN LIMITED                                                                     ..... Appellant
                                                                                      Through:                Mr Uttam Datt, Ms Sonakshi Singh,
                                                                                                              Mr Kumar Bhaskar and Mr Sanjeev
                                                                                                              Sharma, Advocates.
                                                                                      versus

                                                JAIPRAKASH HYUNDAI CONSORTIUM JHC                                                ..... Respondent
                                                             Through: None.

                                    EFA(OS) 9/2024 & connected matters                                                                     1/2




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/05/2024 at 21:44:29
                                                 CORAM:
                                                HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                                HON'BLE MR. JUSTICE AMIT BANSAL
                                                                         ORDER

% 08.05.2024 [Physical Hearing/Hybrid Hearing (as per request)] CM APPL. 27155/2024 in EFA(OS) 9/2024 CM APPL. 27264/2024 in EFA(OS) 10/2024 CM APPL. 27500/2024 in EFA(OS) (COMM) 9/2024

1. Allowed, subject to just exceptions. EFA(OS) 9/2024 EFA(OS) 10/2024 EFA(OS) (COMM) 9/2024

2. We are informed by Mr Uttam Datt, learned counsel, who appears on behalf of the appellant that in a connected appeal, i.e., EFA(OS) 9/2024, this Court has already issued notice.

3. Accordingly, issue notice in the above-captioned appeal to the respondent via all permissible modes.

4. List the above-captioned matters on 30.08.2024.

RAJIV SHAKDHER, J AMIT BANSAL, J MAY 8, 2024 rt Click here to check corrigendum, if any EFA(OS) 9/2024 & connected matters 2/2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/05/2024 at 21:44:29