Delhi High Court - Orders
Sjvn Limited vs M/S Jaiprakash Hyundai Consortium ... on 8 May, 2024
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Amit Bansal
$~31, 32 & 35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EFA(OS) 9/2024
SJVN LIMITED ..... Appellant
Through: Mr Uttam Datt, Ms Sonakshi Singh,
Mr Kumar Bhaskar and Mr Sanjeev
Sharma, Advocates.
versus
M/S JAIPRAKASH HYUNDAI CONSORTIUM (JHC)
..... Respondent
Through: None.
+ EFA(OS) 10/2024
SJVN LIMITED ..... Appellant
Through: Mr Uttam Datt, Ms Sonakshi Singh,
Mr Kumar Bhaskar and Mr Sanjeev
Sharma, Advocates.
versus
M/S JAIPRAKASH HYUNDAI CONSORTIUM (JHC)
..... Respondent
Through: None.
+ EFA(OS) (COMM) 9/2024
SJVN LIMITED ..... Appellant
Through: Mr Uttam Datt, Ms Sonakshi Singh,
Mr Kumar Bhaskar and Mr Sanjeev
Sharma, Advocates.
versus
JAIPRAKASH HYUNDAI CONSORTIUM JHC ..... Respondent
Through: None.
EFA(OS) 9/2024 & connected matters 1/2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/05/2024 at 21:44:29
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 08.05.2024 [Physical Hearing/Hybrid Hearing (as per request)] CM APPL. 27155/2024 in EFA(OS) 9/2024 CM APPL. 27264/2024 in EFA(OS) 10/2024 CM APPL. 27500/2024 in EFA(OS) (COMM) 9/2024
1. Allowed, subject to just exceptions. EFA(OS) 9/2024 EFA(OS) 10/2024 EFA(OS) (COMM) 9/2024
2. We are informed by Mr Uttam Datt, learned counsel, who appears on behalf of the appellant that in a connected appeal, i.e., EFA(OS) 9/2024, this Court has already issued notice.
3. Accordingly, issue notice in the above-captioned appeal to the respondent via all permissible modes.
4. List the above-captioned matters on 30.08.2024.
RAJIV SHAKDHER, J AMIT BANSAL, J MAY 8, 2024 rt Click here to check corrigendum, if any EFA(OS) 9/2024 & connected matters 2/2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/05/2024 at 21:44:29