Section 11(ii) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005
(ii)to exercise the powers and functions of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.] referred to in Section 5 except where such powers are given to some other authority or officer of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.] under the provisions of this Act;
