Calcutta High Court (Appellete Side)
Smt. Kalpana Das & Anr vs Sri Tapan Kumar Das & Ors on 31 March, 2022
31.03.2022 Court No.32 rpan/55 F.A. 269 of 2008 Smt. Kalpana Das & Anr.
- Versus ---
Sri Tapan Kumar Das & Ors. None appears.
Requisites under report are to be put in within four weeks.
In default, put up for final order.
(Sugato Majumdar, J.) (Tapabrata Chakraborty, J.)