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Calcutta High Court (Appellete Side)

Smt. Kalpana Das & Anr vs Sri Tapan Kumar Das & Ors on 31 March, 2022

31.03.2022 Court No.32 rpan/55 F.A. 269 of 2008 Smt. Kalpana Das & Anr.

- Versus ---

Sri Tapan Kumar Das & Ors. None appears.

Requisites under report are to be put in within four weeks.

In default, put up for final order.

(Sugato Majumdar, J.) (Tapabrata Chakraborty, J.)