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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(3) in The M.P. Motor Transport Workers Rules, 1963

(3)The members of Canteen Managing Committee shall hold office for a period of one year from the date on which it is constituted :Provided that such members shall notwithstanding the expiration of their term continue to hold their office until the constitution of the next Canteen Managing Committee.