Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Chattisgarh - Subsection Section 11(ii) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013 (ii)Such articles, through Corporation, Board or enterprises of the State Government which are competent to supply such articles;
