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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(24) in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020

(24)“Expert Committee” means the Committee of Experts constituted with eminent nutritionist taken from the: ICAR institutes; State Agricultural Universities; Feed Industry and Officials of Government Departments;