Supreme Court - Daily Orders
State Of Chhatisgarh vs M/S Sal Udyog(P) Ltd on 12 May, 2015
ITEM NO.97 REGISTRAR COURT. 2 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Civil Appeal No(s). 4353/2010
STATE OF CHHATISGARH & ANR, Appellant(s)
VERSUS
M/S SAL UDYOG(P) LTD Respondent(s)
(with office report)
Date : 12/05/2015 This appeal was called on for hearing today.
For Appellant(s) Mr.Atul Jha,adv.
Mr. Dharmendra Kumar Sinha,Adv.
For Respondent(s) Mr.Suraj Prakash,adv.
Mr. Rameshwar Prasad Goyal,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The office report indicates that the Ld.counsel for the parties have failed to file the statement of case within the period stipulated in the order dated 18.02.2015 of this Court. Viewed in that context, the matter, shall be processed for listing before the Hon'ble Court on its own turn.
(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.05.14 16:09:15 IST Reason: