Punjab-Haryana High Court
Harjit Singh vs Sgpc & Ors on 22 December, 2017
Author: Daya Chaudhary
Bench: Daya Chaudhary
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
CWP No.29738 of 2017
Date of decision : 22.12.2017
Harjit Singh
......Petitioner
Versus
Shiromani Gurdwara Parbandhak Committee and others
...Respondents
CORAM : HON'BLE MRS. JUSTICE DAYA CHAUDHARY
Present : Ms. Vanita Sapra Kataria, Advocate for the petitioner.
***
DAYA CHAUDHARY, J. (Oral)
Learned counsel for the petitioner wants to withdraw the present petition with liberty to file fresh one with better particulars.
Dismissed as withdrawn with aforesaid liberty.
22.12.2017 ( DAYA CHAUDHARY ) sunil yadav JUDGE
Whether speaking/reasoned : Yes / No Whether reportable : Yes / No 1 of 1 ::: Downloaded on - 24-12-2017 04:09:11 :::