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Punjab-Haryana High Court

Harjit Singh vs Sgpc & Ors on 22 December, 2017

Author: Daya Chaudhary

Bench: Daya Chaudhary

         IN THE HIGH COURT OF PUNJAB & HARYANA
                      AT CHANDIGARH

                                                CWP No.29738 of 2017
                                                Date of decision : 22.12.2017

Harjit Singh

                                                                   ......Petitioner
              Versus

Shiromani Gurdwara Parbandhak Committee and others
                                                                  ...Respondents


CORAM : HON'BLE MRS. JUSTICE DAYA CHAUDHARY


Present :     Ms. Vanita Sapra Kataria, Advocate for the petitioner.
                     ***
DAYA CHAUDHARY, J. (Oral)

Learned counsel for the petitioner wants to withdraw the present petition with liberty to file fresh one with better particulars.

Dismissed as withdrawn with aforesaid liberty.




22.12.2017                                       ( DAYA CHAUDHARY )
sunil yadav                                            JUDGE

Whether speaking/reasoned : Yes / No Whether reportable : Yes / No 1 of 1 ::: Downloaded on - 24-12-2017 04:09:11 :::