Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Arunachal Pradesh - Subsection Section 44(2) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014 (2)The State Government shall sanction and return the budget as soon as practicable, enabling the Board to operate the fund within two months.
