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State of Uttar Pradesh - Section

Section 14 in The U.P. Excise Constables, Drivers and Tari Supervisors Service Rules, 1983

14. Determination of vacancies.

- The appointing authority shall determine and notify to the Employment Exchange in accordance with the rules and orders for the time being in force, the number of vacancies to be filled by direct recruitment during the course of the year and also the number of vacancies to be reserved for candidates belonging to Scheduled Castes, Scheduled Tribes and other categories under rule 6.