Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 1 in Assam Acquisition of Land for Flood Control and Prevention of Erosion Act, 1955

1. Short title, extent and commencement.

(1)This Act may be said the Assam Acquisition of Land for Flood Control and Prevention of Erosion Act, 1955.
(2)It extends to the whole of the State of Assam.
(3)It shall come into force at once.