Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of West Bengal - Subsection Section 12(i) in The Howrah Bridge Act, 1926 (i)vary the rates at which the taxes [* * *] [Words 'and other payments' omitted by W.B. Act 19 of 1959.] leviable under that section are to be paid ;
