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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(1)(b) in Andhra Pradesh Municipalities Act, 1965

(b)one third of the total number of seats to the Backward Classes and such seats may be allotted by rotation to different Wards in the Municipality;