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Chattisgarh High Court

Smt.Sundarmati vs The State Of Madhya Pradesh 28 ... on 17 June, 2019

                               HIGH COURT OF CHHATTISGARH, BILASPUR
                                                 CRA No. 1856 of 1999
                                Smt.sundarmati Versus The State Of Madhya Pradesh

                                                     CRA/1962/1999,



17.06.2019

Shri Rajendra Tripathi, counsel for the appellants.

Shri Vikram Dixit, Govt. Advocate for the State. Appellants are present along with their counsel. Appellants are directed to appear before the Registry on 12.09.2019 and further dates given to them by the Registry. Fix this case for final hearing in due course.

Sd/-

(Sharad Kumar Gupta) Judge PARUL