Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 23] [Entire Act] State of Kerala - Subsection Section 23(e) in Kannur University Act, 1996 (e)The Secretary to Government., Information Technology Department or an Officer not below the rank of a Joint Secretary, nominated by him;
