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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(1) in The Prevention Of Cruelty To Animals Act, 1313 F

(1)The Government may by general or special order appoint suitable places for the care, treatment and protection of animals in respect of which an offence under Section 5 has been committed.