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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Rajasthan - Subsection

Section 88(d) in The Rajasthan Sales Tax Act, 1994

(d)an interim order other than an order of provisional assessment, passed in assessment or other proceeding subject however, it will be open to the party aggrieved to challenge such interim order in any appeal or revision preferred against the final order; or