Orissa High Court
Shyam Sunder Jindal vs Quartz Infra And Engineering .... ... on 6 September, 2021
Author: S. K. Panigrahi
Bench: S. K. Panigrahi
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.1433 of 2021
Shyam Sunder Jindal .... Petitioner
Mr. B.P.Das, Advocate
-versus-
Quartz Infra and Engineering .... Opp.party
Pvt. Ltd.
Mr. Ranjit Mohanty, Advocate
CORAM:
JUSTICE S. K. PANIGRAHI
Order No. ORDER 06.09.2021
01. 1. This matter is taken up by video conferencing mode.
2. List this matter on 13.09.2021 along with CRLMC No.2039 of 2017.
(S. K. Panigrahi) Judge Gs