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Orissa High Court

Shyam Sunder Jindal vs Quartz Infra And Engineering .... ... on 6 September, 2021

Author: S. K. Panigrahi

Bench: S. K. Panigrahi

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                             CRLMC No.1433 of 2021

             Shyam Sunder Jindal                 ....          Petitioner
                                                  Mr. B.P.Das, Advocate
                                     -versus-
             Quartz Infra and Engineering      ....           Opp.party
             Pvt. Ltd.
                                         Mr. Ranjit Mohanty, Advocate



                      CORAM:
                      JUSTICE S. K. PANIGRAHI

Order No. ORDER 06.09.2021

01. 1. This matter is taken up by video conferencing mode.

2. List this matter on 13.09.2021 along with CRLMC No.2039 of 2017.

(S. K. Panigrahi) Judge Gs