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[Cites 0, Cited by 0] [Section 40(5)] [Section 40] [Entire Act]

State of Tamilnadu - Subsection

Section 40(5)(iii) in Tamil Nadu Government Servants (Conditions of Service) Act, 2016

(iii)If he is absorbed in a post other than those specified in clauses (i) and (ii), which does not improve his cadre and scale of pay in the service of the merged territory of Pudukottai, his seniority shall be determined on the basis of merit.