Supreme Court - Daily Orders
Prof. Devendra Mishra vs University Of Delhi on 19 May, 2020
Bench: S. Abdul Nazeer, Sanjiv Khanna
ITEM NO.1004 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 966/2020 in SLP(C) No. 17865/2019
PROF. DEVENDRA MISHRA Petitioner(s)
VERSUS
UNIVERSITY OF DELHI & ORS. Respondent(s)
(FOR ADMISSION and IA No.1538/2020-APPLICATION FOR LISTING REVIEW
PETITION IN OPEN COURT
IA No. 1538/2020 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT)
Date : 19-05-2020 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE SANJIV KHANNA
By Circulation
UPON perusing papers the Court made the following
O R D E R
Application for listing of this review petition in open court is rejected. The review petition is dismissed in terms of the signed order. Pending applications, if any, are disposed of.
(NEELAM GULATI) (RAJINDER KAUR) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR (Signed Order is placed on the file) Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2020.05.20 17:33:49 IST Reason: IN THE SUPREME COURT OF INDIA INHERENT JURISDICTION REVIEW PETITION (CIVIL) NO.966 OF 2020 IN SPECIAL LEAVE PETITION (CIVIL) NO.17865 OF 2019 PROF. DEVENDRA MISHRA … PETITIONER VERSUS UNIVERSITY OF DELHI AND ORS. … RESPONDENTS ORDER
1. Application for listing of this review petition in open court is rejected.
2. We have gone through the review petition and the connected materials placed on record. We find no ground to interfere with our dated 06.12.2019 passed in Special Leave Petition (Civil) No.17865 of 2019. The review petition is dismissed.
……………………………J. (S. ABDUL NAZEER) ……………………………J. (SANJIV KHANNA) New Delhi;
May 19, 2020