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Supreme Court - Daily Orders

Prof. Devendra Mishra vs University Of Delhi on 19 May, 2020

Bench: S. Abdul Nazeer, Sanjiv Khanna

     ITEM NO.1004                                                            SECTION XIV

                               S U P R E M E C O U R T O F             I N D I A
                                       RECORD OF PROCEEDINGS

            R.P.(C) No. 966/2020 in SLP(C) No. 17865/2019


     PROF. DEVENDRA MISHRA                                                   Petitioner(s)

                                                     VERSUS

     UNIVERSITY OF DELHI & ORS.                                              Respondent(s)

     (FOR ADMISSION and IA No.1538/2020-APPLICATION FOR LISTING REVIEW
     PETITION IN OPEN COURT
      IA No. 1538/2020 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN
     COURT)

     Date : 19-05-2020 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE S. ABDUL NAZEER
                         HON'BLE MR. JUSTICE SANJIV KHANNA


                                      By Circulation



                         UPON perusing papers the Court made the following
                                            O R D E R

Application for listing of this review petition in open court is rejected. The review petition is dismissed in terms of the signed order. Pending applications, if any, are disposed of.

(NEELAM GULATI) (RAJINDER KAUR) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR (Signed Order is placed on the file) Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2020.05.20 17:33:49 IST Reason: IN THE SUPREME COURT OF INDIA INHERENT JURISDICTION REVIEW PETITION (CIVIL) NO.966 OF 2020 IN SPECIAL LEAVE PETITION (CIVIL) NO.17865 OF 2019 PROF. DEVENDRA MISHRA … PETITIONER VERSUS UNIVERSITY OF DELHI AND ORS. … RESPONDENTS ORDER

1. Application for listing of this review petition in open court is rejected.

2. We have gone through the review petition and the connected materials placed on record. We find no ground to interfere with our dated 06.12.2019 passed in Special Leave Petition (Civil) No.17865 of 2019. The review petition is dismissed.

……………………………J. (S. ABDUL NAZEER) ……………………………J. (SANJIV KHANNA) New Delhi;

May 19, 2020