Bombay High Court
Krishnaraj Pratap Thaker vs Yatin Hariram Ruparel And Ors And ... on 11 October, 2022
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 8791 OF 2022
In
TESTAMENTARY PETITION 377 OF 2008
Mr.yatin Hariram Ruparel ....PETITIONER
V/S
Shantadevi Hariram Ruparel ....RESPONDENT
WITH INTERIM APPLICATION LODGING NO. 3334 OF 2021 In TESTAMENTARY PETITION 377 OF 2008 Yatin Hariram Ruparel ....PETITIONER V/S Shantadevi Ruparel ....RESPONDENT WITH INTERIM APPLICATION NO. 392 OF 2021 In TESTAMENTARY PETITION 377 OF 2008 Bhavana Harish Ruparel (applicant No. 1) And 2....PETITIONER Ors V/S Yatin Hariram Ruparel (org. Petitioner No.1)and ....RESPONDENT 2 Ors.
WITH INTERIM APPLICATION LODGING NO. 9968 OF 2022 In TESTAMENTARY PETITION 377 OF 2008 Page 1/2 ::: Uploaded on - 11/10/2022 ::: Downloaded on - 13/10/2022 00:41:16 ::: Yatin Hariram Ruparel ....PETITIONER V/S Shantadevi Ruparel (deceased) ....RESPONDENT WITH INTERIM APPLICATION NO. 2376 OF 2022 In TESTAMENTARY PETITION 377 OF 2008 Krishnaraj Pratap Thaker ....PETITIONER V/S Yatin Hariram Ruparel And Ors And Shantadevi ....RESPONDENT Ruparel (deceased) Omkar Kulkarni i/b Hassan Ullah Khan for Petitioner no. 1 Mr. Rahul Narichania, Senior Advocate a/w Mr. Prathamesh Kamat, Mr. Ruchir Goenka i/b Bose & Mitra & Co. for Org.Petitioner No.2 Mr. Rahul Jain a/w Ms. Khushboo Rupani & Ms. Mahafrin Mehta i/b HSA Advocates for the Applicants in IA/392/2021 HSA Advocates for Respondent CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 11th October, 2022 P.C. :
S. O. to 18/11/2022 ( H. O. B.).
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