Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 227] [Entire Act] Bengal Presidency - Subsection Section 227(iii) in Police Regulations, Bengal , 1943 (iii)goods which are sunk in the sea but are attached to a floating object in order that they may be found again ;
