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[Cites 0, Cited by 0] [Section 108(1)] [Section 108] [Entire Act]

State of Himachal Pradesh - Subsection

Section 108(1)(c) in Himachal Pradesh Co-Operative Societies Rules, 1971

(c)deceased members, with dates of their death, names of their legal heirs who represent their estate, and who are subject to liability under section 29.